Legal arguments in PIL (Suo Moto) No. 02/2019 | Dimapur-Kohima 4-Lane Highway Case
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legal arguments advanced by parties in PIL (Suo Moto) No. 02/2019 pertaining to the inordinate delay in construction of Dimapur-Kohima 4-Lane Highway heard on 19-12-2022 before the Division Bench (DB) of Hon’ble Mr. Justice Lanusungkum Jamir & Hon’ble Mr. Justice Songkhupchung Serto for educational and literary usage.